Raghubir Prasad Gupta And Others vs State Of U.P. & Others
2012 Latest Caselaw 4796 ALL

Citation : 2012 Latest Caselaw 4796 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Raghubir Prasad Gupta And Others vs State Of U.P. & Others on 4 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 163 of 1993
 

 
Petitioner :- Raghubir Prasad Gupta And Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.K. Agrawal
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Yogesh Chandra Gupta,J.

Sri S.C. Nigam, learned counsel for the revisionists is present. He states that pursuant to the order dated 29.8.2012, the revisionists have appeared before the Chief Metropolitan Magistrate, Kanpur-Nagar and have been released on bail.

As prayed, list this revision on 22.11.2012.

Office is directed to summon the records of the Court below by the date fixed.

Order Date :- 4.10.2012

Hasnain

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