Kali Charan vs State Of U.P. & Others
2012 Latest Caselaw 4795 ALL

Citation : 2012 Latest Caselaw 4795 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Kali Charan vs State Of U.P. & Others on 4 October, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 59074 of 2009
 

 
Petitioner :- Kali Charan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Raj Kumar
 
Respondent Counsel :- C.S.C.,D. Vaish,Jagdev Singh,Smt. Archana Singh
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file the rejoinder affidavit.

List this petition in the week commencing 29th October, 2012.

Order Date :- 4.10.2012

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