Citation : 2012 Latest Caselaw 4794 ALL
Judgement Date : 4 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- WRIT - A No. - 56121 of 2008 Petitioner :- Kailash Chandra Respondent :- State Of U.P. & Others Petitioner Counsel :- C.B. Prasad,V.K. Dwivedi Respondent Counsel :- C.S.C. Hon'ble Pankaj Naqvi,J.
Case is passed over on the illness slip of Sri V K Dwivedi.
List in the next cause list.
Order Date :- 4.10.2012
Chandra
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