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Shiv Rakkhan Singh vs State Of U.P. & Others
2012 Latest Caselaw 4793 ALL

Citation : 2012 Latest Caselaw 4793 ALL
Judgement Date : 4 October, 2012

Allahabad High Court
Shiv Rakkhan Singh vs State Of U.P. & Others on 4 October, 2012
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 25306 of 2009
 

 
Petitioner :- Shiv Rakkhan Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajesh Kumar Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri Rajesh

List in the next cause list.

Order Date :- 4.10.2012

Chandra

 

 

 
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