Kawar Pal Singh And Others vs Vishesh Sachiv Sahkari Ganna ...
2012 Latest Caselaw 4792 ALL

Citation : 2012 Latest Caselaw 4792 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Kawar Pal Singh And Others vs Vishesh Sachiv Sahkari Ganna ... on 4 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 18541 of 1994
 

 
Petitioner :- Kawar Pal Singh And Others
 
Respondent :- Vishesh Sachiv Sahkari Ganna Vikas Samiti And Others
 
Petitioner Counsel :- Gopal Narain,Shyam Narain
 
Respondent Counsel :- S.C.
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the next cause list.

Order Date :- 4.10.2012

Chandra

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