Mohit Agarwal vs State Of U.P. & Another
2012 Latest Caselaw 4791 ALL

Citation : 2012 Latest Caselaw 4791 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Mohit Agarwal vs State Of U.P. & Another on 4 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 244 of 2009
 

 
Petitioner :- Mohit Agarwal
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- A.K. Srivastava,Vijay Singh Sengar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the revisionist, list on 31.10.2012.

Order Date :- 4.10.2012

Hasnain

Download the LatestLaws.com Mobile App