Ram Sewak vs Chairman U.P.S.E.B. & Others
2012 Latest Caselaw 4788 ALL

Citation : 2012 Latest Caselaw 4788 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Ram Sewak vs Chairman U.P.S.E.B. & Others on 4 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 18166 of 1994
 

 
Petitioner :- Ram Sewak
 
Respondent :- Chairman U.P.S.E.B. & Others
 
Petitioner Counsel :- A.K.Srivastava
 
Respondent Counsel :- S.C.,B.P.Singh
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri A K Srivastava.

List in the next cause list.

Order Date :- 4.10.2012

Chandra

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