Rangi Lal vs State Of U.P.
2012 Latest Caselaw 4786 ALL

Citation : 2012 Latest Caselaw 4786 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Rangi Lal vs State Of U.P. on 4 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6022 of 2012
 

 
Petitioner :- Rangi Lal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashish Raman Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

List this case alongwith Criminal Misc. Case No.5627(B) of 2012, Bablu v. State of U.P., that relates to the bail application of co-accused.

Order Date :- 4.10.2012

A.Nigam

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