Ajai Pratap vs State Of U.P. And Others
2012 Latest Caselaw 4785 ALL

Citation : 2012 Latest Caselaw 4785 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Ajai Pratap vs State Of U.P. And Others on 4 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 609 of 2010
 

 
Petitioner :- Ajai Pratap
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.K. Barnawal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case is passed-over on the illness slip of Sri V.K. Barnawal, learned counsel for the revisionist.

List on 22.11.2012.

Order Date :- 4.10.2012

Hasnain

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