Citation : 2012 Latest Caselaw 4781 ALL
Judgement Date : 4 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- CRIMINAL REVISION No. - 2113 of 2010 Petitioner :- Ram Milan Kushwaha Respondent :- State Of U.P. & Others Petitioner Counsel :- Ashok Kumar Singh,V.K. Jaiswal Respondent Counsel :- Govt. Advocate,A.K. Srivastava Hon'ble Yogesh Chandra Gupta,J.
Against the Judgmnet and order dated 17.4.2010 passed in Sessions Trial No.82 of 2005 State Vs. Sukhnandan and others, under Sections 147, 302, 149, 201 IPC, police station Shakti Nagar District Sonbhadra. Criminal Appeal No.2322 of 2010 has also been filed by co-accused Harinandan, who stands convicted by the trial Court.
List this criminal revision on 27.11.2012 along with aforesaid Criminal Appeal No.2322 of 2010 before appropriate Bench.
Order Date :- 4.10.2012
Hasnain
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