Surya Pal Singh vs Pramukh Sachiv (Rajasva Anubhag) ...
2012 Latest Caselaw 4779 ALL

Citation : 2012 Latest Caselaw 4779 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Surya Pal Singh vs Pramukh Sachiv (Rajasva Anubhag) ... on 4 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 20106 of 2003
 

 
Petitioner :- Surya Pal Singh
 
Respondent :- Pramukh Sachiv (Rajasva Anubhag) Min. Of Rev. And Others
 
Petitioner Counsel :- H.P. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

List of unlisted cases revised. No one appears on behalf of the petitioner.

List on 31.10.2012.

Order Date :- 4.10.2012

Chandra

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