Smt. Pushpa And Anr. vs State Of U.P. And Anr.
2012 Latest Caselaw 4776 ALL

Citation : 2012 Latest Caselaw 4776 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Smt. Pushpa And Anr. vs State Of U.P. And Anr. on 4 October, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 608 of 2010
 

 
Petitioner :- Smt. Pushpa And Anr.
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Ram Mohan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case called out in the revised list. None is present for the private opposite party no.2.

List on 22.11.2012.

Counter affidavit, if any, may be filed in the meantime.

Order Date :- 4.10.2012

Hasnain

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