Sudama Singh vs State Of U.P.
2012 Latest Caselaw 4775 ALL

Citation : 2012 Latest Caselaw 4775 ALL
Judgement Date : 4 October, 2012

Allahabad High Court

Sudama Singh vs State Of U.P. on 4 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 11392 of 1994
 

 
Petitioner :- Sudama Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.M.Sinha
 
Respondent Counsel :- Sc
 

 
Hon'ble Pankaj Naqvi,J.

Issue notice to the petitioner to engage another counsel.

List in the week commencing 26.11.2012.

Order Date :- 4.10.2012

Chandra

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