Nitin Kumar And Others vs State Of U.P. And Others
2012 Latest Caselaw 4758 ALL

Citation : 2012 Latest Caselaw 4758 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Nitin Kumar And Others vs State Of U.P. And Others on 3 October, 2012

Bench: Arun Tandon, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3347 of 2011
 

 
Petitioner :- Nitin Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vivek Kumar Singh,Ajay Kumar Singh
 
Respondent Counsel :- Govt. Advocate,A P Mishra,Mahipal Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Counsel for the petitioners states that the final report has already been submitted in the matter.

In view of the aforesaid, writ petition has become infructuous.

Writ petition is dismissed as infructuous. Interim order, if any, stands discharged.

Order Date :- 3.10.2012

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