Smt. Zakia Khatoon vs Principal Nagar Palika Inter ...
2012 Latest Caselaw 4755 ALL

Citation : 2012 Latest Caselaw 4755 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Smt. Zakia Khatoon vs Principal Nagar Palika Inter ... on 3 October, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 29886 of 1994
 

 
Petitioner :- Smt. Zakia Khatoon
 
Respondent :- Principal Nagar Palika Inter Collage And Another
 
Petitioner Counsel :- Y.S. Saxena
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit.

List thereafter.

Order Date :- 3.10.2012

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