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Adhishashi Adhikari (E.O.)Nagar ... vs Controlling Authority Dy.Labour ...
2012 Latest Caselaw 4748 ALL

Citation : 2012 Latest Caselaw 4748 ALL
Judgement Date : 3 October, 2012

Allahabad High Court
Adhishashi Adhikari (E.O.)Nagar ... vs Controlling Authority Dy.Labour ... on 3 October, 2012
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 9563 of 2000
 

 
Petitioner :- Adhishashi Adhikari (E.O.)Nagar Palika & Another
 
Respondent :- Controlling Authority Dy.Labour Commissioner & Others
 
Petitioner Counsel :- Pushkar Mehrora
 
Respondent Counsel :- C.S.C.,Rajesh Tewari
 

 
Hon'ble B. Amit Sthalekar,J.

List has been revised. None appears to press this petition. Sri Rajesh Tewari, learned counsel for the respondent is present.

Petition is dismissed for want of prosecution.

Interim order, if any, is vacated.

Order Date :- 3.10.2012

Asha

 

 

 
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