Ram Murat Dubey vs The Commissioner Basti And ...
2012 Latest Caselaw 4742 ALL

Citation : 2012 Latest Caselaw 4742 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Ram Murat Dubey vs The Commissioner Basti And ... on 3 October, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 33 of 2012
 

 
Petitioner :- Ram Murat Dubey
 
Respondent :- The Commissioner Basti And Another
 
Petitioner Counsel :- Ghan Shyam Yadav,D.K.Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Counter affidavit filed today be kept on record.

Learned counsel for the petitioner prays for and is granted two weeks' time to file the rejoinder affidavit.

List thereafter.

Order Date :- 3.10.2012

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