Citation : 2012 Latest Caselaw 4739 ALL
Judgement Date : 3 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 3181 of 2011 Petitioner :- Bhagwan Das Respondent :- State Of U.P. And Others Petitioner Counsel :- Muktesh Kumar Singh Respondent Counsel :- Govt. Advocate,H.P. Dube Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Nobody is present on behalf of the petitioner to press the writ petition even in the revised reading of the cause list.
Writ petition is dismissed. Interim order, if any, stands discharged.
Learned A.G.A. shall forward a copy of this order to the S.P./S.S.P. concerned for the investigation being completed with due diligence, if not already completed.
Order Date :- 3.10.2012
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