Ramu @ Raj Kumar Mishra vs State Of U.P.
2012 Latest Caselaw 4728 ALL

Citation : 2012 Latest Caselaw 4728 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Ramu @ Raj Kumar Mishra vs State Of U.P. on 3 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5980 of 2012
 

 
Petitioner :- Ramu @ Raj Kumar Mishra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Girdhari Lal Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time.

List after two weeks.

Let the details about the criminal history of the applicant be brought before the court.

Order Date :- 3.10.2012

A.Nigam

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