Citation : 2012 Latest Caselaw 4717 ALL
Judgement Date : 3 October, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL MISC. WRIT PETITION No. - 3127 of 2011 Petitioner :- Ashutosh Kumar Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Kumar Yadav Respondent Counsel :- Govt. Advocate,G.K. Gaur Hon'ble Arun Tandon,J.
Hon'ble Vijay Prakash Pathak,J.
Passed over on the illness-slip of Sri R.K. Yadav, Advocate.
List on 10.10.2012 peremptorily.
Order Date :- 3.10.2012
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