Bachcha Nand Yadav vs Sumitra Devi
2012 Latest Caselaw 4716 ALL

Citation : 2012 Latest Caselaw 4716 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Bachcha Nand Yadav vs Sumitra Devi on 3 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - C No. - 20315 of 2008
 

 
Petitioner :- Bachcha Nand Yadav
 
Respondent :- Sumitra Devi
 
Petitioner Counsel :- K.N. Rai
 
Respondent Counsel :- Sc,D.J. Singh,H.B. Singh,Rajesh Kumar Singh
 

 
Hon'ble Pankaj Naqvi,J.

Re: Recall / Restoration Application No. 240748 of 2012.

This is an application for setting aside / recall of the order dated 07.08.2012.

Heard learned counsel for the applicant. Cause shown is sufficient. Application is allowed. Order dated 07.08.2012 is set aside. Writ petition is restored to its original number. List before appropriate Bench.

Order Date :- 3.10.2012

Chandra

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