Prabhu Dayal vs U.P. Public Services Tribunal ...
2012 Latest Caselaw 4712 ALL

Citation : 2012 Latest Caselaw 4712 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Prabhu Dayal vs U.P. Public Services Tribunal ... on 3 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 20607 of 1994
 

 
Petitioner :- Prabhu Dayal
 
Respondent :- U.P. Public Services Tribunal Lucknow And Others
 
Petitioner Counsel :- A.S.Diwaker
 
Respondent Counsel :- Sc
 

 
Hon'ble Pankaj Naqvi,J.

Let notice be issued to the petitioner to engage another counsel.

List in the week commencing 26.11.2012.

Order Date :- 3.10.2012

Chandra

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