Bhagwan Swarup Sharma vs C/M Rashtriya Vidyalaya Inter ...
2012 Latest Caselaw 4704 ALL

Citation : 2012 Latest Caselaw 4704 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Bhagwan Swarup Sharma vs C/M Rashtriya Vidyalaya Inter ... on 3 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 10356 of 1994
 

 
Petitioner :- Bhagwan Swarup Sharma
 
Respondent :- C/M Rashtriya Vidyalaya Inter College And Others.
 
Petitioner Counsel :- B.B.Paul
 
Respondent Counsel :- S.C.,A.K.Singh,S.N.Babulkar,S.N.Srivastava
 

 
Hon'ble Pankaj Naqvi,J.

Case is passed over on the illness slip of Sri B B Paul.

List in the next cause list.

Order Date :- 3.10.2012

Chandra

Download the LatestLaws.com Mobile App