Smt. Sandhya Jaiswal vs State Of U.P.And Others
2012 Latest Caselaw 4696 ALL

Citation : 2012 Latest Caselaw 4696 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Smt. Sandhya Jaiswal vs State Of U.P.And Others on 3 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 51268 of 2012
 

 
Petitioner :- Smt. Sandhya Jaiswal
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Pradeep Kumar Vi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Present matter pertains to Anganbadri Karyakartri. Such matters are not cognizable by this Bench, rather they are cognizable by Court No.39.

Put up this case as fresh case on Tuesday before Court N.39.

Order Date :- 3.10.2012

SRY

Download the LatestLaws.com Mobile App