Tassan vs State Of U.P.
2012 Latest Caselaw 4694 ALL

Citation : 2012 Latest Caselaw 4694 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Tassan vs State Of U.P. on 3 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5985 of 2012
 

 
Petitioner :- Tassan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Firoz Ahmad Khan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit filed today in the Court does not indicate correct facts and therefore is not taken on record.

Let specific affidavit in regard to recoveries be filed.

List on 30.10.2012 as fresh.

Order Date :- 3.10.2012

A.Nigam

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