Rajesh Kumar vs State Of U.P. And Another
2012 Latest Caselaw 4693 ALL

Citation : 2012 Latest Caselaw 4693 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Rajesh Kumar vs State Of U.P. And Another on 3 October, 2012

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- WRIT - A No. - 47826 of 2012
 

 
Petitioner :- Rajesh Kumar
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- D.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Learned standing counsel appearing for respondents prays for and is granted a months' time to file a counter affidavit. Petitioner will have a week's time thereafter to file rejoinder affidavit.

List in the week commencing 26.11.2012.

Order Date :- 3.10.2012

Chandra

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