Mohammad Nafees Driver vs State Of U.P.
2012 Latest Caselaw 4691 ALL

Citation : 2012 Latest Caselaw 4691 ALL
Judgement Date : 3 October, 2012

Allahabad High Court

Mohammad Nafees Driver vs State Of U.P. on 3 October, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6007 of 2012
 

 
Petitioner :- Mohammad Nafees Driver
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- D.P.Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

It has been pointed out that earlier the applicant has approached this court for bail.

Let the file of Criminal Misc. Case No.5905(B) of 2012 be sent alongwith this file.

List on 16.10.2012.

Order Date :- 3.10.2012

A.Nigam

Download the LatestLaws.com Mobile App