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Arvind Kumar Dubey vs State Of U.P. & Others
2012 Latest Caselaw 4683 ALL

Citation : 2012 Latest Caselaw 4683 ALL
Judgement Date : 1 October, 2012

Allahabad High Court
Arvind Kumar Dubey vs State Of U.P. & Others on 1 October, 2012
Bench: Arun Tandon, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14458 of 2012
 

 
Petitioner :- Arvind Kumar Dubey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajjan Singh Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vijay Prakash Pathak,J.

Counsel for the petitioner states that the writ petition may be dismissed as withdrawn.

In view of the aforesaid, writ petition is dismissed as withdrawn.

Order Date :- 1.10.2012

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