Dr. Shiv Kumar Asthana vs State Of U.P. Through Chief ...
2012 Latest Caselaw 4682 ALL

Citation : 2012 Latest Caselaw 4682 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Dr. Shiv Kumar Asthana vs State Of U.P. Through Chief ... on 1 October, 2012

Bench: Amitava Lala, Acting Chief Justice, Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 20772 of 2004
 
Petitioner :- Dr. Shiv Kumar Asthana
 
Respondent :- State Of U.P. Through Chief Secretary, Lucknow & Others
 
Petitioner Counsel :- K.M. Asthana
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Amitava Lala,Acting Chief Justice
 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed for, let it appear in the next cause list. Rejoinder affidavit, if any, will be filed in the meantime.

Order Date :- 1.10.2012

Sandeep

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