Abdul Bari vs State Of U.P. And Others
2012 Latest Caselaw 4670 ALL

Citation : 2012 Latest Caselaw 4670 ALL
Judgement Date : 1 October, 2012

Allahabad High Court

Abdul Bari vs State Of U.P. And Others on 1 October, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 48218 of 2012
 

 
Petitioner :- Abdul Bari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gaurav Sisodia,Anil Kumar Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

The application dated 28.09.2012 is not supported by affidavit. Accordingly, it is rejected with liberty to file fresh application supported by affidavit.

Order Date :- 1.10.2012

SRY

Download the LatestLaws.com Mobile App