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Hindu Mahila Vidyalaya Inter ... vs Rajiv Dave
2012 Latest Caselaw 5809 ALL

Citation : 2012 Latest Caselaw 5809 ALL
Judgement Date : 30 November, 2012

Allahabad High Court
Hindu Mahila Vidyalaya Inter ... vs Rajiv Dave on 30 November, 2012
Bench: Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- CIVIL REVISION No. - 171 of 2011
 

 
Petitioner :- Hindu Mahila Vidyalaya Inter College Thru' Its Manager
 
Respondent :- Rajiv Dave
 
Petitioner Counsel :- Smt. Rama Goel Bansal
 
Respondent Counsel :- Rishi Chaddha,M.K.Gupta
 

 
Hon'ble Prakash Krishna,J.

Lay before another Court after obtaining fresh nomination from the Hon'ble the Acting Chief Justice/Hon'ble Senior Judge.

Till the next date of listing the undertaking/stay order shall remain operative.

(Prakash Krishna, J.)

Order Date :- 30.11.2012

LBY

 

 

 
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