Devendra Kumar vs State Of U.P. & Others
2012 Latest Caselaw 5793 ALL

Citation : 2012 Latest Caselaw 5793 ALL
Judgement Date : 29 November, 2012

Allahabad High Court

Devendra Kumar vs State Of U.P. & Others on 29 November, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 61832 of 2012
 

 
Petitioner :- Devendra Kumar
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ruby Chaudhary
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted six weeks' time to file a counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this petition for admission/hearing in the week commencing 21st January, 2013.

Order Date :- 29.11.2012

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