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Mahendra Kumar vs State Of U.P.
2012 Latest Caselaw 5788 ALL

Citation : 2012 Latest Caselaw 5788 ALL
Judgement Date : 29 November, 2012

Allahabad High Court
Mahendra Kumar vs State Of U.P. on 29 November, 2012
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19380 of 2010
 

 
Petitioner :- Mahendra Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Hemendra Pratatp Singh,Manish Tiwary
 
Respondent Counsel :- Govt.Advocate,R.P.Sinha
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Acting Chief Justice.

Order Date :- 29.11.2012

Monika

 

 

 
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