Mahendra Tripathi vs U.P.State Information ...
2012 Latest Caselaw 5760 ALL

Citation : 2012 Latest Caselaw 5760 ALL
Judgement Date : 27 November, 2012

Allahabad High Court

Mahendra Tripathi vs U.P.State Information ... on 27 November, 2012

Bench: Uma Nath Singh, Virendra Kumar Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 9815 of 2012
 

 
Petitioner :- Mahendra Tripathi
 
Respondent :- U.P.State Information Commission Thr.Chief Information & Ors
 
Petitioner Counsel :- Pritam Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Virendra Kumar Dixit,J.

Order (Oral)

After some arguments, learned counsel for the petitioner prays for and is permitted to withdraw the writ petition.

Hence, it is dismissed as withdrawn.

Order Date :- 27.11.2012

Amit/

Download the LatestLaws.com Mobile App