Master Prem vs State Of U.P.
2012 Latest Caselaw 5744 ALL

Citation : 2012 Latest Caselaw 5744 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Master Prem vs State Of U.P. on 26 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22660 of 2012
 

 
Petitioner :- Master Prem
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vikrant Rana
 
Respondent Counsel :- Govt.Advocate,Aditya Prasad Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 26.11.2012

Monika

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