Rajesh And Another vs State Of U.P.
2012 Latest Caselaw 5739 ALL

Citation : 2012 Latest Caselaw 5739 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Rajesh And Another vs State Of U.P. on 26 November, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 6048 of 2010
 

 
Petitioner :- Rajesh And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ratan Singh,Sanjay Kumar Dubey
 
Respondent Counsel :- Govt. Advocate,Dharm Vir Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 26.11.2012

Monika

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