Citation : 2012 Latest Caselaw 5730 ALL
Judgement Date : 26 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2786 of 2012 Petitioner :- Iqbal Ahmad Respondent :- Ram Agya, District Inspector Of Schools Petitioner Counsel :- S.A. Gilani,Rizwan Ahmad Qureshi Respondent Counsel :- B.L.Yadav,Sc Hon'ble Rajes Kumar,J.
It appears that Sri Ram Agya Kumar has been transferred from the post of District Inspector of Schools, Bulandshahar to the Vice Principal DIET and now posted as District Inspector of Schools, Deoria. In his place Sri Ashutosh Bhardwaj is now the District Inspector of Schools, Bulandshahar.
Let the petitioner may implead Sri Ashutosh Bhardwaj the District Inspector of Schools, Bulandshahar as respondent no. 2. Issue notice to respondent no. 2. The petitioner is directed to serve the notice upon Sri Ashutosh Bhardwaj the District Inspector of Schools, Bulandshahar by dasti summon.
List on 17.12.2012. Both Sri Ram Agya Kumar and Sri Ashutosh Bhardwaj the District Inspector of Schools, Bulandshahar are directed to be present on the next date fixed.
Order Date :- 26.11.2012
OP
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