Badri Prasad vs State Of U.P.
2012 Latest Caselaw 5727 ALL

Citation : 2012 Latest Caselaw 5727 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Badri Prasad vs State Of U.P. on 26 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 4934 of 2012
 

 
Petitioner :- Badri Prasad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Arvind Pratap Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in Court and taken on record.

Let a copy of the counter affidavit be supplied to the counsel for the applicant.

List after three weeks. This shall be the last opportunity.

Order Date :- 26.11.2012

A.Nigam

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