Vivek Kumar Kashyap vs State Of U.P. And Others
2012 Latest Caselaw 5721 ALL

Citation : 2012 Latest Caselaw 5721 ALL
Judgement Date : 26 November, 2012

Allahabad High Court

Vivek Kumar Kashyap vs State Of U.P. And Others on 26 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 61130 of 2012
 

 
Petitioner :- Vivek Kumar Kashyap
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manoj Kumar
 
Respondent Counsel :- C.S.C.,R.C.Singh
 

 
Hon'ble V.K. Shukla,J.

Put up on next Monday. By that time requisite instructions may be obtained.

Order Date :- 26.11.2012

SRY

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