U.P.State Road Transport ... vs Sahab Saran And Others
2012 Latest Caselaw 5697 ALL

Citation : 2012 Latest Caselaw 5697 ALL
Judgement Date : 22 November, 2012

Allahabad High Court

U.P.State Road Transport ... vs Sahab Saran And Others on 22 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 20439 of 1994
 

 
Petitioner :- U.P.State Road Transport Corporation
 
Respondent :- Sahab Saran And Others
 
Petitioner Counsel :- V.M.Sahai
 
Respondent Counsel :- Sc
 

 
Hon'ble Rajes Kumar,J.

This writ petition is against the award granted by the Prescribed Authority-Labour Court. The matter is cognizable by a Bench dealing with the labour matter.

List before the appropriate Bench.

Order Date :- 22.11.2012

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