Satya Swarup Singh vs D.D.E. Allahabad & Others
2012 Latest Caselaw 5688 ALL

Citation : 2012 Latest Caselaw 5688 ALL
Judgement Date : 21 November, 2012

Allahabad High Court

Satya Swarup Singh vs D.D.E. Allahabad & Others on 21 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 21316 of 1995
 

 
Petitioner :- Satya Swarup Singh
 
Respondent :- D.D.E. Allahabad & Others
 
Petitioner Counsel :- S.N. Srivastava,B.P. Singh,Birendra Singh,Saroj Yadav
 
Respondent Counsel :- M.C. Chaturvedi,N.C.Tripathi,Sc
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Correction Application.

In second line of the second paragraph of the order dated 1.11.2012, in place of '1993, '1973' be read.

The application is allowed.

Order Date :- 21.11.2012

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