Trabuddin And Others vs Chief Secy.,U.P. Shasan ...
2012 Latest Caselaw 5656 ALL

Citation : 2012 Latest Caselaw 5656 ALL
Judgement Date : 20 November, 2012

Allahabad High Court

Trabuddin And Others vs Chief Secy.,U.P. Shasan ... on 20 November, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 16487 of 1998
 

 
Petitioner :- Trabuddin And Others
 
Respondent :- Chief Secy.,U.P. Shasan Secretariate And Others
 
Petitioner Counsel :- C.B. Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Learned counsel for the petitioner states that he has also filed one amendment application on 8.11.2012. Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit to the supplementary affidavit as well as to the amendment application.

List in the week commencing 17.12.2012.

Order Date :- 20.11.2012

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