Smt. Radhika Devi vs Canara Bank Thru. Its ...
2012 Latest Caselaw 5655 ALL

Citation : 2012 Latest Caselaw 5655 ALL
Judgement Date : 20 November, 2012

Allahabad High Court

Smt. Radhika Devi vs Canara Bank Thru. Its ... on 20 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 59921 of 2012
 

 
Petitioner :- Smt. Radhika Devi
 
Respondent :- Canara Bank Thru. Its G.M.,Bangalore And Others
 
Petitioner Counsel :- S.C.Pandey
 
Respondent Counsel :- Siddharth
 

 
Hon'ble V.K. Shukla,J.

Sri Sidharth, Advocate has accepted notice on behalf of respondents. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter on 16.01.2013.

Order Date :- 20.11.2012

SRY

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