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C/M Shyam Sundari Balka Inter ... vs State Of U.P.And Others
2012 Latest Caselaw 5654 ALL

Citation : 2012 Latest Caselaw 5654 ALL
Judgement Date : 20 November, 2012

Allahabad High Court
C/M Shyam Sundari Balka Inter ... vs State Of U.P.And Others on 20 November, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 59916 of 2012
 

 
Petitioner :- C/M Shyam Sundari Balka Inter College,Beltheraroad & Another
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- V.K.Rai,Assem Kr.Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this writ petition along with writ petition No.26307 of 2010, Dhruv Narain vs. State of U.P. and others as well as writ petition No.25192 of 2012 before the bench presided over by Hon'ble Mr. Justice Arun Tandon, who is already seized of the matter.

Order Date :- 20.11.2012

SRY

 

 

 
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