Sri Sant Ram vs State Of U.P.Thru Secy.,Laghu ...
2012 Latest Caselaw 5643 ALL

Citation : 2012 Latest Caselaw 5643 ALL
Judgement Date : 20 November, 2012

Allahabad High Court

Sri Sant Ram vs State Of U.P.Thru Secy.,Laghu ... on 20 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- SERVICE SINGLE No. - 5699 of 2002
 

 
Petitioner :- Sri Sant Ram
 
Respondent :- State Of U.P.Thru Secy.,Laghu Udyog & Niryat Prot.Deptt.Lko.
 
Petitioner Counsel :- Paras Nath Singh,Aditya Narayan,Sobhit Mohan Shukla
 
Respondent Counsel :- C.S.C.
 
Hon'ble Ajai Lamba,J.

(C.M.A. No.100710/12:Application for listing.)

Let the said case be listed within four weeks.

This application is accordingly disposed of.

Order Date :- 20.11.2012

A.Nigam

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