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Indra Kumar vs State Of U.P.
2012 Latest Caselaw 5627 ALL

Citation : 2012 Latest Caselaw 5627 ALL
Judgement Date : 19 November, 2012

Allahabad High Court
Indra Kumar vs State Of U.P. on 19 November, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7294 of 2012
 

 
Petitioner :- Indra Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Awasthi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Bail applications of co-accused namely Criminal Misc. Case No.6198(B) of 2012, Saurabh Dixit v. State of U.P., Criminal Misc. Case No.7267 of 2012, Rakesh Bajpai v. State of U.P., and Criminal Misc. Case No.7275(B) of 2012, Shishu Pal Singh v. State of U.P. are pending adjudication.

Let this case be listed alongwith the said cases.

Order Date :- 19.11.2012

A.Nigam

 

 

 
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