Pappu vs The State Of U.P
2012 Latest Caselaw 5624 ALL

Citation : 2012 Latest Caselaw 5624 ALL
Judgement Date : 19 November, 2012

Allahabad High Court

Pappu vs The State Of U.P on 19 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7304 of 2012
 

 
Petitioner :- Pappu
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Sushil Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

In view of nature of offence, let counter affidavit be filed.

List after three weeks.

Order Date :- 19.11.2012

A.Nigam

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