Ram Chander Yadav vs State Of U.P.
2012 Latest Caselaw 5620 ALL

Citation : 2012 Latest Caselaw 5620 ALL
Judgement Date : 19 November, 2012

Allahabad High Court

Ram Chander Yadav vs State Of U.P. on 19 November, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7293 of 2012
 

 
Petitioner :- Ram Chander Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Karunakar Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counsel for the applicant is not available.

List after one week as fresh.

Order Date :- 19.11.2012

A.Nigam

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