Narendra Kumar Rai And Others vs State Of U.P. And Others
2012 Latest Caselaw 5619 ALL

Citation : 2012 Latest Caselaw 5619 ALL
Judgement Date : 19 November, 2012

Allahabad High Court

Narendra Kumar Rai And Others vs State Of U.P. And Others on 19 November, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 36763 of 2011
 

 
Petitioner :- Narendra Kumar Rai And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.K.Singh,G.K.Singh
 
Respondent Counsel :- C.S.C.,K.S.Kushwah
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list.

Order Date :- 19.11.2012

SRY

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