Citation : 2012 Latest Caselaw 5615 ALL
Judgement Date : 19 November, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24678 of 2012 Petitioner :- Ankit @ Amit Respondent :- State Of U.P. Petitioner Counsel :- Amit Kumar Srivastava Respondent Counsel :- Govt.Advocate,Ashok Kumar Pandey Hon'ble S.C. Agarwal,J.
Counter affidavit filed today on behalf of State is taken on record.
Rejoinder affidavit may be filed within two weeks.
List this case on 14.12.2012.
Order Date :- 19.11.2012
Pk
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!